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Part VIII

Apportionment of Certain Assets and Liabilities of the Union

94. Definitions.-

In this Part,-

(a) "existing State" means any of the existing Part C States of Ajmer, Bhopal, Coorg, Kutch and Vindhya Pradesh;

(b) "Union purposes" mean the purposes of Government relatable to any of the matters mentioned in the Union List.







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