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The Second Schedule

[See Section 35 (2)]

Modifications in The Delimitation of Council Constituencies (Madras) Order, 1951

In the Table-

(a) for the entry relating to the Madras (Graduates) Constituency, substitute:-

"Madras (Graduates) Entire State 1[6]";

(b) for the entry in the second column relating to the Madras (Teachers) Constituency, substitute "Entire State";

(c) in the third column, for the figure "3" wherever it occurs, substitute "4"; and

(d) omit the entry relating to the West Coast (Local Authorities) Constituency.







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