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126. [Declaration of certain ancient monuments, etc., in Part C States to be of national importance.]-

Rep. by the Ancient Monuments and Archaeological Sites and Remains Act, 1958 (24 of 1958), s. 39 (w.e.f. 15-10-1959).

1. Ins. by the Adaptation of Laws (No. 1) Order, 1956.



States Reorganisation Act, 1956 Back




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