105. Amendment of Act 6 of 1942.-
In the Multi-Unit Co-operative Societies Act, 1942 (6 of 1942), after section 5, the following sections shall be inserted, namely:-
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105. Amendment of Act 6 of 1942.- In the Multi-Unit Co-operative Societies Act, 1942 (6 of 1942), after section 5, the following sections shall be inserted, namely:- |
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