29. Amendment of Act 37 of 1956.-
As from the appointed day, in section 15 of the States Reorganisation Act, 1956, in clause (c), for the words, "and Assam", the words "Assam and Nagaland" shall be substituted.
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29. Amendment of Act 37 of 1956.- As from the appointed day, in section 15 of the States Reorganisation Act, 1956, in clause (c), for the words, "and Assam", the words "Assam and Nagaland" shall be substituted. |
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