7. [Amendment of section 27A of Act 43 of 1950].-
Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001). The House of the People
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7. [Amendment of section 27A of Act 43 of 1950].- Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001). The House of the People |
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