Part III
Representation in The Legislatures
The Council of States
5. [Amendment of Fourth Schedule to the Constitution].-
Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001).
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Part III Representation in The Legislatures The Council of States 5. [Amendment of Fourth Schedule to the Constitution].- Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001). |
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