1[26A. Non-applicability of this Part to the States of Meghalaya, Manipur and Tripura.-
On and from the date of commencement of the North-Eastern Areas (Reorganisation) and Other Related Laws (Amendment) Act, 2012, the provisions of sections 15 to 26 (both inclusive) shall not apply to the States of Meghalaya, Manipur and Tripura.] 1. Ins. by Act 26 of 2012, s. 12 (date to be notified).
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