AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Part I

Preliminary

1. Short title.-

This Act may be called the State of Mizoram Act, 1986.



State of Mizoram Act, 1986 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement