AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

9. [Provision as to sitting members.]

Omitted by s.2, ibid. (w.e.f. 5-1-1971). The Legislative Assembly



State of Himachal Pradesh Act, 1970 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys