8. [Allocation of seats in the existing House of the People.]
Omitted by the State of Himachal, Pradesh (Amendment) Act, 1971 (15 of 1971), s. 2 (w.e.f. 5-1-1971).
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8. [Allocation of seats in the existing House of the People.] Omitted by the State of Himachal, Pradesh (Amendment) Act, 1971 (15 of 1971), s. 2 (w.e.f. 5-1-1971). |
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