7. Amendment of section 27A of Act 43 of 1950.
On and from the appointed day, in section 27A of the Representation of the People Act, 1950, in sub-section (4), the words "Himachal Pradesh" shall be omitted.
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7. Amendment of section 27A of Act 43 of 1950. On and from the appointed day, in section 27A of the Representation of the People Act, 1950, in sub-section (4), the words "Himachal Pradesh" shall be omitted. |
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