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Part III

Representation in The Legislatures The Council of States

5. [Amendment of Fourth Schedule to the Constitution].-

Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001).

1. 20th February, 1987, vide notification No. S.O. 74(E), dated 11th February, 1987, see Gazette of India, Extraordinary, Part II, sec. 3(ii).



State of Arunachal Pradesh Act, 1986 Back




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