17. [Amendment of Scheduled Tribes Orders].-
Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
17. [Amendment of Scheduled Tribes Orders].- Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
