State Financial Corporations Act, 1951
44. Act 18 of 1891 to apply to the books of the Financial Corporation
The Financial Corporation shall be deemed to be a bank for the purposes of the Bankers Books Evidence Act, 1891 (18 of 1891).
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State Financial Corporations Act, 1951 44. Act 18 of 1891 to apply to the books of the Financial Corporation The Financial Corporation shall be deemed to be a bank for the purposes of the Bankers Books Evidence Act, 1891 (18 of 1891). |
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