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The State Emblem of India (Prohibition of Improper Use) Act, 2005

The Schedule

[See Section 2(b)]

State Emblem of India

Descriptionand Design

The State Emblem of India is an adaptation from the Sarnath Lion Capital of Asoka which is preserved in the Sarnath Museum. The Lion Capital has four lions mounted back to back on a circularabacus. The frieze of the abacus is adorned with sculptures in high relief of an elephant, a gallopin ghorse, a bull and a lion separated by intervening Dharma Chakras.

The abacus rests on a bell-shaped lotus. The profile of the Lion Capital showing three lions mounted on the abacus with a Dharma Chakrain the centre, a bull on the right and a galloping horse on the left, and outlines of Dharma Chakras on the extreme right and left has been adopted as the State Emblem of India.

The bell-shaped lotus has been omitted. The motto "Satyameva Jayate" - Truth alone triumphs - written in Devanagari script below the profile of the Lion Capital is part of the State Emblem of India.

The State Emblem of India shall conform to the designs as set out in Appendix I or Appendix II.

Appendix I

Note.- This design is in simplified from and meant for reproduction in small sizes, such as for use in stationery, seals and die-printing.

Appendix II

Note.- This design is more detailed and meant for reproduction in bigger sizes.



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