The State Emblem of India (Prohibition of Improper Use) Act, 2005
9. Savings.-
Nothing in this Act shall exempt any person from any suit or other proceedings which might be brought against him under any other law for the time being in force.
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The State Emblem of India (Prohibition of Improper Use) Act, 2005 9. Savings.- Nothing in this Act shall exempt any person from any suit or other proceedings which might be brought against him under any other law for the time being in force. |
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