Act to have overriding effect | State Emblem of India (Prohibition of Improper Use) Act, 2005 | Bare Acts | Law Library

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The State Emblem of India (Prohibition of Improper Use) Act, 2005

10. Act to have overriding effect.-

The provisions of this Act or any rule made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any other enactment or instrument having effect by virtue of such enactment.

State Emblem of India (Prohibition of Improper Use) Act, 2005

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