State Bank of India Act, 1955
48. Power to Remove Difficulties.
Rep. by the State Bank of India (Amendment) Act, 1964 (35 of 1964), s. 15 (w.e.f. 1-2-1964).
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State Bank of India Act, 1955 48. Power to Remove Difficulties. Rep. by the State Bank of India (Amendment) Act, 1964 (35 of 1964), s. 15 (w.e.f. 1-2-1964). |
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