State Bank of India Act, 1955
13A. Register of beneficial owners.
The register of beneficial owners maintained by depository under section 11 of the depository Act, 1996 (22 of 1996) shareholders for the purposes of this Act.
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State Bank of India Act, 1955 13A. Register of beneficial owners. The register of beneficial owners maintained by depository under section 11 of the depository Act, 1996 (22 of 1996) shareholders for the purposes of this Act. |
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