State Bank of India Act, 1955
1. Short title and commencement
(1) This Act may be called the State Bank of India Act, 1955.
(2) It shall come into force on such date2 as the Central Government may, by notification in the Official Gazette, appoint.
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State Bank of India Act, 1955 1. Short title and commencement (1) This Act may be called the State Bank of India Act, 1955. (2) It shall come into force on such date2 as the Central Government may, by notification in the Official Gazette, appoint. |
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