AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

2. [Amendment of Act 23 of 1955.]

Rep. by the Repealing and Amending Act, 1974 (56 of 1974), s. 2 and First Schedule (w.e.f. 20-12-1974).







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement