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Standards of Weights and Measures (Enforcement) Act, 1985

Preamble

An Act to provide for the enforcement of the standards of weights and measures established by or under the Standards of Weights and Measures Act, 1976, and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:--



Standards of Weights and Measures (Enforcement) Act, 1985 Back




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