Standards of Weights and Measures (Enforcement) Act, 1985
68. Licences neither saleable nor transferable.-
A licence issued or renewed under this Act shall not be saleable or otherwise transferable.
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Standards of Weights and Measures (Enforcement) Act, 1985 68. Licences neither saleable nor transferable.- A licence issued or renewed under this Act shall not be saleable or otherwise transferable. |
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