Provisions of this Act to override the provisions of any other law except the Standards Act | Standards of Weights and Measures (Enforcement) Act, 1985 | Bare Acts | Law Library

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Standards of Weights and Measures (Enforcement) Act, 1985

4. Provisions of this Act to override the provisions of any other law except the Standards Act.-

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act and the Standards Act or in any instrument having effect by virtue of any enactment other than this Act or the Standards Act.

Standards of Weights and Measures (Enforcement) Act, 1985

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