Act not to apply to inter-State trade or commerce | Standards of Weights and Measures (Enforcement) Act, 1985 | Bare Acts | Law Library

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Standards of Weights and Measures (Enforcement) Act, 1985

2. Act not to apply to inter-State trade or commerce.-

Nothing in this Act shall apply to any inter-State trade or commerce in--

a. any weight or measure, or

b. any other goods which are sold, delivered or distributed by weight, measure or number.

Standards of Weights and Measures (Enforcement) Act, 1985

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