The Stage-Carriages Act, 1861
Act No. 16 of 1861
[7th July, 1861.]
An Act for licensing and regulating Stage-Carriages.
WHEREAS it is expedient to license and to regulate stage-carriages in 2 [the Provinces]; It is enacted as follows:
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The Stage-Carriages Act, 1861 [7th July, 1861.] An Act for licensing and regulating Stage-Carriages. WHEREAS it is expedient to license and to regulate stage-carriages in 2 [the Provinces]; It is enacted as follows: |
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