The Sports Broadcasting Signals (Mandatory sharing with Prasar Bharati) Act, 2007
[Act No. 11 of 2007]
[19th March, 2007.]
| Contents | |
| Title | The Sports Broadcasting Signals (Mandatory sharing with Prasar Bharati) Act, 2007 |
| Sections | Particulars |
| Chapter I | Preliminary |
| 1 | Short title, extent and commencement |
| 2 | Definitions |
| Chapter II | Mandatory Sharing of Sports Broadcasting Signals with Prasar Bharati |
| 3 | Mandatory sharing of certain sports broadcasting signals |
| 4 | Penalties |
| Chapter III | Powers of The Central Government to Issue Guidelines |
| 5 | Power of the Central Government to issue Guidelines |
| Chapter IV | Miscellaneous |
| 6 | Validation |
| 7 | Power of the Central Government to make rules |
| 8 | Rules and Guidelines to be laid before Parliament |
| 9 | Saving |
| 10 | Repeal and saving |
