25. Annual report and auditors' report to be laid before Parliament.-
The Central Government shall cause the annual report and auditor's report to be laid, as soon as may be after they are received, before each House of Parliament.
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25. Annual report and auditors' report to be laid before Parliament.- The Central Government shall cause the annual report and auditor's report to be laid, as soon as may be after they are received, before each House of Parliament. |
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