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The Special Protection Group Act, 1988
[Act No. 34 of 1988]
[2nd June, 1988.]
Contents
Sections
ptericulars
Title
The Special Protection Group Act, 1988
1.
Short title and commencement
2.
Definitions
3.
Members subject to this Act
4.
Constitution of the Group
5.
Control, direction, etc
6.
Liability for service in and outside India
7.
Members of the Group always on active duty
8.
Resignation and withdrawal from the post
9.
Tenure of service
10.
Restrictions respecting right to from associations, freedom of speech, etc
11.
Termination of service.
12.
Appeal
13.
Powers and duties conferable on members of the Group
14.
Assistance to Group
15.
Protection of action taken under this Act
16.
Power to make rules
17.
Laying of orders and rules
18.
Provision as to existing Special Protection Group
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