Special Economic Zones Act, 2005
44. Applicability of provisions of this Act to existing Special Economic Zones
All the provisions of this Act (except Sections 3 and 4) shall, as far as may be, apply to every existing Special Economic Zone.
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Special Economic Zones Act, 2005 44. Applicability of provisions of this Act to existing Special Economic Zones All the provisions of this Act (except Sections 3 and 4) shall, as far as may be, apply to every existing Special Economic Zone. |
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