Special Economic Zones Act, 2005
38. Directions by Central Government
Every Authority shall be bound to carry out such directions as may be issued to it from time to time by the Central Government for the efficient administration of this Act.
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Special Economic Zones Act, 2005 38. Directions by Central Government Every Authority shall be bound to carry out such directions as may be issued to it from time to time by the Central Government for the efficient administration of this Act. |
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