The Special Criminal Courts (Jurisdiction) Act, 1950
[Act No. 18 of 1950]
[10th March, 1950.]
Contents | |
Title | The Special Criminal Courts (Jurisdiction) Act, 1950 |
Sections | Particulars |
1. | Short title and extent |
2. | Definition |
3. | Jurisdiction of special Criminal Courts to try offences with respect to matters in the Union List |
4. | Power to add to Schedule |
5. | Repeal of Ordinance |
The Schedule | [See Section 2] |