The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

Act No. 27 of 1992

[18th August, 1992.]

An Act to provide for the establishment of a Special Court for the trial of offences relating to transactions in securities and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Forty-third Year of the Republic of India as follows:-