Sick Industrial Companies (Special Provisions) Act, 1985
4. Other staff of the Board
The nature and categories of other officers and employees of the Board and the scales of pay thereof shall be as specified in the Schedule appended to these rules.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Sick Industrial Companies (Special Provisions) Act, 1985 4. Other staff of the Board The nature and categories of other officers and employees of the Board and the scales of pay thereof shall be as specified in the Schedule appended to these rules. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
