6. Moneys, etc., of the Committee to be credited to the Consolidated Fund of India.-
On the appointed day, all moneys and cash balances lying in the credit of the Committee shall become part of, and be credited to, the Consolidated Fund of India.
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6. Moneys, etc., of the Committee to be credited to the Consolidated Fund of India.- On the appointed day, all moneys and cash balances lying in the credit of the Committee shall become part of, and be credited to, the Consolidated Fund of India. |
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