The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013

Corrigenda

THE PREVENTION, OF MONEY-LAUNDERINGDERING (AMENDMENT) ACT, 201

(2 of 2013)

At page 18, in line 2, for "Arts", read "Art".

At page 21, in line 14, for "Protection", read "(Protection)".

CORRIGENDUM

THE UNLAWFUL ACTIVITIES (PREVENTION) AMENDMENT ACT, 2012 (3 of 2013)

At page 6, in line 22, for "clause", read "clause".

CORRIGENDUM

THE BANKING LAWS (AMENDMENT) ACT, 2012 (4 of 2013)

At page 8, in line 29, for 'sections 30",' read 'section 30,",'.

CORRIGENDUM

THE APPROPRIATION ACT, 2013 (90f2013)

At page I, in the marginal heading to section 2, for "4715,54,00,000", read"497I5,54,00,000".