Semiconductor Integrated Circuits Layout-Design Act, 2000

86. Indexes.

There shall be kept under the direction and supervision of the Registrar-

a.   an index of registered layout-designs,

b.   an index of layout-designs in respect of which applications for registration are pending,

c.   an index of the names of the proprietors of registered layout-designs, and

d.   an index of the names of registered users.