Securities and Exchange Board of India Act, 1992
21.Savings.-
Nothing in this Act shall exempt any person from any suit or other proceedings which might, apart from this Act, be brought against him.( Savings)
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Securities and Exchange Board of India Act, 1992 21.Savings.- Nothing in this Act shall exempt any person from any suit or other proceedings which might, apart from this Act, be brought against him.( Savings) |
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