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1. Short title, extent and application.-

(1) This Act may be called the Seaward Artillery Practice Act, 1949.

(2) It extends to all the States 2* * * which have a sea coast and applies also to, and to persons on, any vessel which is registered in India or which belongs to any person domiciled in India, wherever it may be.



Seaward Artillery Practice Act, 1949 Back




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