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The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015

Act No. 1 of 2016

[31st December, 2015.]

AnAct to amend the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities)Act, 1989.

BE it enacted by Parliament in the Sixty-sixth Year of the Republic of India as follows:-







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