Sashastra Seema Bal Act, 2007
99. General rule as to evidence.
The Indian Evidence Act, 1872, shall, subject to the provisions of this Act, apply to all proceedings before a Force Court.
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Sashastra Seema Bal Act, 2007 99. General rule as to evidence. The Indian Evidence Act, 1872, shall, subject to the provisions of this Act, apply to all proceedings before a Force Court. |
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