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Sashastra Seema Bal Act, 2007

85. Powers of a Petty Force Court.

A Petty Force Court shall have the power to try any person subject to this Act other than an officer or a subordinate officer for any offence made punishable there under and to pass any sentence authorised by this Act other than a sentence of death or imprisonment for a term exceeding two years.



Sashastra Seema Bal Act, 2007 Back




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