Sashastra Seema Bal Act, 2007
79. Warrants issued under sections 77 and 78.
A warrant issued under section 77 or section 78 may contain such restrictions, reservations or conditions as the officer issuing it may think fit.
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Sashastra Seema Bal Act, 2007 79. Warrants issued under sections 77 and 78. A warrant issued under section 77 or section 78 may contain such restrictions, reservations or conditions as the officer issuing it may think fit. |
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