Sashastra Seema Bal Act, 2007
78. Power to convene a Petty Force Court.
A Petty Force Court may be convened by an officer having power to convene a General Force Court or by an officer empowered in this behalf by warrant of any such officer.
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Sashastra Seema Bal Act, 2007 78. Power to convene a Petty Force Court. A Petty Force Court may be convened by an officer having power to convene a General Force Court or by an officer empowered in this behalf by warrant of any such officer. |
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