Sashastra Seema Bal Act, 2007
77. Power to convene a General Force Court.
A General Force Court may be convened by the Central Government or the Director-General or by any officer empowered in this behalf by warrant of the Director-General.
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Sashastra Seema Bal Act, 2007 77. Power to convene a General Force Court. A General Force Court may be convened by the Central Government or the Director-General or by any officer empowered in this behalf by warrant of the Director-General. |
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