Sashastra Seema Bal Act, 2007
6. Enrolment.
The persons to be enrolled to the Force, the mode of enrolment and the procedure for enrolment shall be such as may be prescribed.
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Sashastra Seema Bal Act, 2007 6. Enrolment. The persons to be enrolled to the Force, the mode of enrolment and the procedure for enrolment shall be such as may be prescribed. |
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