Sashastra Seema Bal Act, 2007
151. Scope of power of suspension of sentence.
The powers conferred by sections 144 and 148 shall be in addition to, and not in derogation of, the power of mitigation, remission and commutation.
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Sashastra Seema Bal Act, 2007 151. Scope of power of suspension of sentence. The powers conferred by sections 144 and 148 shall be in addition to, and not in derogation of, the power of mitigation, remission and commutation. |
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