The Salt Cess Act, 1953
[Act No. 49 of 1953]
[26th December, 1953.]
| Contents | |
| Title | The Salt Cess Act, 1953 |
| Sections | Particulars |
| 1. | Short title, extent and commencement |
| 2. | Definitions |
| 3. | Levy and collection of cess on salt |
| 4. | Application of proceeds of cess |
| 5. | Validation of charges levied on salt before the commencement of this Act |
| 6. | Power to make rules |
