AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

1. Short title, extent and commencement.-

(1) This Act may be called the Salt Cess Act, 1953.

(2) It extends to the whole of India 1* * *.

(3) It shall come into force on such date2 as the Central Government may, by notification in the Official Gazette, appoint.



Salt Cess Act, 1953 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement